(1.) From the record, it is evident that notice has been served on the complainant and name of Shri Ashok Kumar Verma is shown in the cause list as counsel appearing for the complainant, but none is present on behalf of respondent No. 2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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