LAWS(ALL)-2022-6-37

NAVNEET SINGH YADAV Vs. STATE OF U.P.

Decided On June 02, 2022
Navneet Singh Yadav Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) alatnama filed by Sri Akhilesh Pandey, Advocate on behalf of the complainant is taken on record.

(2.) Heard learned counsel for the applicant and Sri Akhilesh Pandey, learned counsel, who has put in appearance on behalf of the complainant.

(3.) The applicant was arrested on 8/3/2022 and since then he is in jail.