SUO-MOTO Vs. STATE OF U.P.

Referred Judgements :-

JINDAL STAINLESS LTD. AND ORS. VS. STATE OF HARYANA AND ORS [REFERRED TO]
SUKHNANDAN VS. SURAJ BALI AND ORS. [REFERRED TO]
ISHWAR SINGH BINDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
AUDITOR GENERAL OF INDIA VS. G ANANTA RAJESWARA RAO [REFERRED TO]
ASSISTANT EXCISE COMMISSIONER VS. ISSAC PETER [REFERRED TO]
SANJAY DUTT VS. STATE [REFERRED TO]
STATE OF PUNJAB VS. SWARANSINGH [REFERRED TO]
SAMEE KHAN VS. BINDU KHAN [REFERRED TO]
BANNARI AMMAN SUGARS LTD VS. COMMERCIAL TAX OFFICER [REFERRED TO]
SOUTH EASTERN COALFIELDS LTD VS. PREM KUMAR SHARMA [REFERRED TO]
RAM PRAVESH SINGH VS. STATE OF BIHAR [REFERRED TO]
STATE BANK OF INDIA VS. JASPAL KAUR [REFERRED TO]
GUJARAT URJA VIKASH NIGAM LTD VS. ESSAR POWER LTD [REFERRED TO]
V SIVAMURTHY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF JHARKHAND VS. SHIV KARAMPAL SAHU [REFERRED TO]
FOOD INSPECTOR TRICHUR MUNICIPALITY TRICHUR VS. O D PAUL [REFERRED TO]
MAHARSHI MAHESH YOGI VEDIC VS. STATE OF M.P. [REFERRED TO]
MOBILOX INNOVATIONS PRIVATE LIMITED VS. KIRUSA SOFTWARE PRIVATE LIMITED [REFERRED TO]
THE STATE OF BIHAR AND ANOTHER VS. DR. SACHINDRA NARAYAN AND OTHERS [REFERRED TO]
INDORE DEVELOPMENT AUTHORITY VS. MANOHARLAL ETC. [REFERRED TO]