S R COLD STORAGE Vs. UNION OF INDIA

Referred Judgements :-

LUCKNOW DEVELOPMENT AUTHORITY V. M.K. GUPTA [REFERRED TO]
HIMMATLAL HARILAL MEHTA VS. STATE OF MADHYA PRADESH [REFERRED TO]
OMAR SALAY MOHAMED SAIT VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
A V VENKATESWARAN COLLECTOR OF CUSTOMS BOMBAY VS. RAMCHAND SOBHRAJ WADHWANI [REFERRED TO]
NANDESHWAR PRASAD DEOKI NANDAN VS. U P GOVERNMENT [REFERRED TO]
UDHAVDAS KEWALRAM VS. COMMISSIONER OF INCOME TAX BOMBAY CITY I [REFERRED TO]
COLLECTOR OF CUSTOMS AND EXCISE COCHIN VS. A S BAVA [REFERRED TO]
HINDUSTAN STEELS LIMITED ROURKELA VS. A K ROY [REFERRED TO]
ORIENT PAPER MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
ISHA BEEVI ON BEHALF OF THE MINOR UMAIBEN BEEVI T K USMAN MUSALIAR VS. TAX RECOVERY OFFICER AND ADDITIONAL P A TO COLLECTOR QUILON:TAX RECOVERY OFFICER QUILON [REFERRED TO]
FELDOHFAUTO AND GAS INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
N NAGENDRA RAO AND COMPANY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
PARADIP PORT TRUST VS. SALES TAX OFFICER [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAJA MAHENDRA PAL [REFERRED TO]
STATE OF TRIPURA VS. MANORANJAN CHAKRABORTY [REFERRED TO]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED TO]
RAJ KISHORE JHA VS. STATE OF BIHAR [REFERRED TO]
STATE OF ORISSA VS. DHANIRAM LUHAR [REFERRED TO]
STATE OF RAJASTHAN VS. SOHAN LAL [REFERRED TO]
STATE OF H P VS. GUJARAT AMBUJA CEMENT LTD [REFERRED TO]
L K VARMA VS. H M T LTD [REFERRED TO]
STAR PAPER MILLS LTD VS. STATE OF U P [REFERRED TO]
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD VS. JAHAN KHAN [REFERRED TO]
DHAMPUR SUGAR MILLS LTD VS. STATE OF U P [REFERRED TO]
BCPP MAZDOOR SANGH VS. N T P C [REFERRED TO]
VISHNU DEV SHARMA VS. STATE OF U P [REFERRED TO]
STATE OF UTTARANCHAL VS. SUNIL KUMAR SINGH NEGI [REFERRED TO]
RAJASTHAN STATE ELECTRICITY BOARD VS. UNION OF INDIA [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. SALES TAX OFFICER [REFERRED TO]
MOHAMMED YUSUF VS. FAIJ MOHAMMAD [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. VICE CHANCELLOR [REFERRED TO]
RAM PHAL VS. STATE OF HARYANA [REFERRED TO]
UMA NATH PANDEY VS. STATE OF U P [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SADA RAM [REFERRED TO]
GODREJ SARA LEE LTD VS. ASST COMMISSIONER [REFERRED TO]
U P S R T C VS. JAGDISH PRASAD GUPTA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. GREENWORLD CORPORATION [REFERRED TO]
SECRETARY AND CURATOR VICTORIA MEMORIAL HALL VS. HOWRAH GANATANTRIK NAGRIK SAMITY [REFERRED TO]
UNION OF INDIA VS. TANTIA CONSTRUCTION PVT LTD [REFERRED TO]
RAMRAMESHWARI DEVI VS. NIRMALA DEVI [REFERRED TO]
CHANDNA IMPEX PVT LIMITED VS. COMMISSIONER OF CUSTOMS NEW DELHI [REFERRED TO]
EXECUTIVE ENGINEER VS. SRI SEETARAM RICE MIL [REFERRED TO]
STATE OF M.P. VS. SANJAY NAGAYACH [REFERRED TO]
UNION OF INDIA VS. MANGAL TEXTILE MILLS INDIA PRIVATE LIMITED [REFERRED TO]
UNION OF INDIA VS. SHIV RAJ [REFERRED TO]
PUNJAB STATE POWER CORPORATION LTD., PATIALA VS. ATMA SINGH GREWAL [REFERRED TO]
LAXMI DEVI VS. STATE OF BIHAR AND ORS. [REFERRED TO]
NARESHBHAI BHAGUBHAI VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. KARVY STOCK BROKING LTD. [REFERRED TO]