UMESH PRATAP SINGH Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard Sri Vijay Gautam, learned Senior Counsel assisted by Ms. Atipriya Gautam, learned counsel for petitioner and learned standing counsel for State-respondents.

(2.) Pleadings have been exchanged between the parties, with the consent of the parties, the instant writ petition is being finally decided at the admission stage.

(3.) By way of present petition, petitioner is seeking following reliefs:-