BINITA SHAH ASHISHBHAI Vs. STATE OF U.P.

Referred Judgements :-

M/S. PEPSI FOOD LTD. AND ANOTHER VS. SPECIAL JUDICIAL MAGISTRATE AND OTHERS [REFERRED TO]
STATE OF BIHAR VS. P.P.SHARMA [REFERRED TO]
DR. NUPUR TALWAR VS. C.B.I. AND ANOTHER [REFERRED TO]
S.M.S. PHARMACEUTICAL LTD. VS. NEETA BHALLA AND ANOTHER [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
ZANDU PHARMACEUTICAL WORKS LTD. VS. MOHD. SARAFUL HAQ AND ANOTHER [REFERRED TO]
HARIRAM VERMA AND 4 OTHERS VS. STATE OF U.P. AND ANOTHER [REFERRED TO]
PARMANAND BRAHMACHARI VS. EMPEROR [REFERRED TO]
R P KAPUR VS. STATE OF PUNJAB [REFERRED TO]
CHANDRU DEO SINGH VS. PROKASH CHANDRA BOSE ALIAS CHABI BOSE [REFERRED TO]
BHARAT SINGH DALLU NATHU RAM RAM PHAL VS. STATE OF HARYANA [REFERRED TO]
MODI CEMENTS LIMITED VS. KUCHIL KUMAR NANDI [REFERRED TO]
SABITHA RAMAMURTHY VS. R B S CHANNABASAVARADHYA [REFERRED TO]
CENTRAL BANK OF INDIA VS. ASIAN GLOBAL LTD [REFERRED TO]
RAMKISTO SAHU VS. STATE OF BIHAR [REFERRED TO]
EMPEROR VS. JAFINAN [REFERRED TO]
RADHA KISHUN SAO VS. SKMISRA [REFERRED TO]
LAXMI DYECHEM VS. STATE OF GUJARAT [REFERRED TO]
GHCL EMPLOYEES STOCK OPTION TRUST VS. INDIA INFOLINE LIMITED [REFERRED TO]
POOJA RAVINDER DEVIDASANI VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF GUJARAT VS. AFROZ MOHAMMED HASANFATTA [REFERRED TO]