LAWS(ALL)-2022-7-103

JAGADGURU PARAMHANS ACHARYA Vs. UNION OF INDIA

Decided On July 12, 2022
Jagadguru Paramhans Acharya Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Counsel for the respondents prays for and is granted four weeks time to file counter affidavit. The petitioner will have two weeks thereafter for filing rejoinder affidavit.

(2.) List in the week commencing 5/9/2022.