JIGYASA TIWARI Vs. STATE OF U.P.

Referred Judgements :-

DEEPAK SINGH AND OTHERS VS. STATE OF U.P. AND OTHERS [REFERRED TO]
NAGUBAI AMMAL VS. B SNAMA RAO [REFERRED TO]
COMMISSIONE OF INCOME TAX MADRAS O V R SV SR ARUNACHALAM CRETTAR VS. V MR P FIRM MUAR O R M O M A M CHIDAMBARAM CHETTIAR THE COMMISSIONER OF INCOME TAX MADRAS O RM SP SV FIRM [REFERRED TO]
A P CHRISTIANS MEDICAL EDUCATIONAL SOCIETY ALICE MANORANJANI M VS. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
A SUDHA VS. UNIVERSITY OF MYSORE [REFERRED TO]
J RANGASWAMY VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
DIRECTOR INSTITUTE OF MANAGEMENT DEVELOPMENT U P VS. PUSHPA SRIVASTAVA [REFERRED TO]
MADHYAMIK SIKSHA PARISHAD U P VS. ANIL KUMAR MISHRA [REFERRED TO]
R N GOSAIN VS. YASHPAL DHIR [REFERRED TO]
M A HAQUE VS. UNION OF INDIA [REFERRED TO]
GURU NANAK DEV UNIVERSITY VS. PARMINDER KR BANSAL [REFERRED TO]
V K SOOD VS. SECRETARY CIVIL AVIATION [REFERRED TO]
J AND K PUBLIC SERVICE COMMISSION VS. NARINDER MOHAN [REFERRED TO]
UNION OF INDIA VS. KISHAN GOPAL VYAS [REFERRED TO]
ARUNDHAT1 AJIT PARGAONKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURESH KUMAR VERMA [REFERRED TO]
HINDUSTAN SHIPYARD LIMITED HINDUSTAN SHIPYARD LIMITED VS. P SAMBASIVA RAO:S PRASADA RAO [REFERRED TO]
UNION OF INDIA VS. MOTI LAL [REFERRED TO]
SURINDER SINGH JAMWAL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
E RAMAKRISHNAN VS. STATE OF KERALA [REFERRED TO]
P RAVINDRAN VS. UNION TERRITORY OF PONDICHERRY [REFERRED TO]
UNION OF INDIA VS. BISHAMBER DUTT [REFERRED TO]
UNION OF INDIA VS. MAHENDER SINGH [REFERRED TO]
ASHWANI KUMAR VS. STATE OF BIHAR [REFERRED TO]
SANTOSH KUMAR VERMA VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. AJAY KUMAR [REFERRED TO]
PATNA UNIVERSITY VS. DRAMITATIWARI MRS [REFERRED TO]
DELHI PRADESH REGISTERED MEDICAL PRACTITIONERS SWAROOP SINGH VS. DIRECTOR OF HEALTH DELHI ADMN SERVICES:DIRECTOR OF HEALTH SERVICES [REFERRED TO]
P R DESHPANDE VS. MARUTI BALARAM HAIBATTI [REFERRED TO]
BABU RAM ALIAS DURGAPRASAD VS. INDRAPALSINGH DEAD [REFERRED TO]
STATE OF RAJASTHAN VS. LATA ARUN [REFERRED TO]
P U JOSHI VS. ACCOUNTANT GENERAL AHMEDABAD [REFERRED TO]
CHAIRMAN AND M D N T P C LIMITED VS. RESHMI CONSTRUCTIONS BUILDERS AND CONTRACTORS [REFERRED TO]
R VISHWANTHA PILLAI VS. STATE OF KERALA [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES [REFERRED TO]
SANJAY KUMAR MANJUL VS. CHAIRMAN UPSC [REFERRED TO]
RAMESH CHANDRA SANKLA VS. VIKRAM CEMENT [REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH [REFERRED TO]
SHYAM TELELINK LTD VS. UNION OF INDIA [REFERRED TO]
CHOWDHURY NAVIN HEMABHAI VS. STATE OF GUJARAT [REFERRED TO]
PRADEEP OIL CORPORATION VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
CAUVERY COFFEE TRADERS VS. HORNOR RESOURCES INTERN CO LTD [REFERRED TO]
PRIYA GUPTA VS. STATE OF CHHATISHGARH [REFERRED TO]
ASHA VS. B D SHARMA UNIVERSITY OF HEALTH SCIENCES [REFERRED TO]
AMAN DEEP JASWAL VS. STATE OF PUNJAB [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JASMINE KAUR [REFERRED TO]
GANGAI VINAYAGAR TEMPLE VS. MEENAKSHI AMMAL [REFERRED TO]
ZAHOOR AHMAD RATHER AND ORS ETC VS. SHEIKH IMTIYAZ AHMAD AND ORS ETC [REFERRED TO]
MAHARASHTRA PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY VS. SANDEEP SHRIRAM WARADE [REFERRED TO]
KALOJI NARAYANA RAO UNIVERSITY OF HEALTH SCIENCES VS. SRIKEERTI REDDI PINGLE AND OTHERS [REFERRED TO]