RITURAJ Vs. STATE OF U. P.

JUDGEMENT

(1.) Present four petitions involve similar questions, therefore, they are being disposed of by a common order.

(2.) Heard Sri Ashish Kumar Srivastava, learned counsel for the petitioners (in Writ-A Nos. 5075 of 2021 and 6424 of 2021) and Sri Pawan Kumar, learned counsel for the petitioner (in Writ-A No.5641 of 2021). [List has been revised. None has appeared for the petitioner in Writ-A No. 7261 of 2021].

(3.) Sri Ashok Mehta, learned senior Advocate assisted by Sri Gagan Mehta along with Sri Manoj Kumar Singh have appeared for Commission-respondent no.2 and Mr. Rizwan Ali Akhtar, learned counsel has appeared for the respondent-UGC.