ANOKHI LAL Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard Sri Arun Sinha, learned counsel for the applicant and Sri Balkeshwar Srivastava, learned Additional Government Advocate for the State.

(2.) This is the second bail application as the first bail application bearing Bail Case No.7160 of 2018 (Anokhi Lal vs. State of U.P.) has been rejected by Hon'ble Anant Kumar, J. (since retired) on 23/4/2019.

(3.) While rejecting the first bail application, the Hon'ble Court was pleased to observe as under:-