LAWS(ALL)-2022-11-61

SATISH CHANDRA Vs. STATE OF U.P.

Decided On November 25, 2022
SATISH CHANDRA Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Instructions filed today are taken on record.

(2.) Heard learned counsel for the petitioner and Shri Sanjay Kumar Singh, learned Additional Chief Standing Counsel for the respondents.