RAJESH SINGH SENGAR Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard learned counsel for petitioner and learned State Counsel for opposite parties.

(2.) In pursuance to directions issued earlier, Mr. Ravindra Kumar District Magistrate, Unnao and Mr. Narendra Singh Officer Incharge, Arms/Additional District Magistrate, Unnao are present.

(3.) Petition has been filed against order dtd. 22/3/2021 rejecting petitioner's application for registration/renewal of arms licence at his present address in Uttar Pradesh bearing Licence No. 8820/DM/SSA Revolver No.S2252N.P.bore.