PARSHURAM Vs. STATE OF U. P.

JUDGEMENT

(1.) Heard Sri Anas Shervani holding brief of Sri Amrendra Nath Tripathi learned counsel appearing for the petitioner, Sri Vikram Soni learned Standing Counsel appearing for the respondents No.1 and 2, Sri Maninder Singh holding brief of Sri Anurag Kumar Singh learned counsel appearing for respondents No.3, 4, 5 and 9, Sri Rakesh Chaudhary assisted by Sri Ayush Chaudhary learned counsel appearing for respondent No.6 and Sri Sanjay Kumar Yadav learned counsel appearing for the respondent No.7 and 8.

(2.) Instant petition has been filed praying for the following reliefs:-

(3.) The case as set forth by the petitioner is that the State Government had notified the Panchayat Elections in the year 2020-2021. So far as the instant case is concerned, the notification was issued for election to the post of Gram Pradhan, Gram Panchayat Murhadeeh, Block Sidhauli, district Sitapur.