AHMADI BEGUM Vs. SETTLEMENT OFFICER CONSOLIDATION, LAKHIMPUR KHERI

JUDGEMENT

(1.) Heard learned counsel for the petitioner.

(2.) Notice on behalf of the respondent no.1 has been accepted by the office of learned Standing Counsel.

(3.) Under challenge is the order dtd. 18/10/2021 passed by Settlement Officer of Consolidation, Lakhimpur-Kheri in Appeal No.598 (2019541043000714).