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LAWS(ALL)-2022-4-30
MANOJ Vs. STATE OF U.P.
Decided On April 11, 2022
MANOJ
Appellant
V/S
STATE OF U.P.
Respondents
Referred Judgements :-
ZANDU PHARMACEUTICAL WORKS LTD. VS. MOHD. SARAFUL HAQ
[REFERRED TO]
JUDGEMENT
(1.) Counter affidavit filed on behalf of State today in Court, is taken on record.
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