LAWS(ALL)-2022-3-38

SANJAY KUMAR Vs. STATE OF U.P.

Decided On March 14, 2022
SANJAY KUMAR Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Writ-A No. 291 of 2022 has been filed on behalf of the petitioner, namely, Sanjay Kumar by Mr. Vashishtha Dhar Shukla, Advocate for the following relief: