GAYA PRASAD YADAV Vs. STATE OF U.P.

JUDGEMENT

(1.) Heard Sri Amit Bose, learned Senior Advocate, assisted by Sri Mohd. Shujauddin Waris for the appellant-petitioner and the learned State Counsel representing the State-respondents.

(2.) We have also perused the record available before us on this Special Appeal.

(3.) By means of this Special Appeal instituted under Chapter VIII Rule 5 of the Rules of the Court, challenge has been made by the appellant-petitioner to a judgment and order dtd. 11/8/2021, passed by the learned Single Judge in Writ Petition No.7483(SS) of 2019 whereby the writ petition has been dismissed and the order dtd. 1/11/2018 reiterating the order of dismissal of the appellant-petitioner has been affirmed.