LAWS(ALL)-2022-4-20

STATE OF U.P. Vs. GURUDEE SINGH

Decided On April 13, 2022
STATE OF U.P. Appellant
V/S
Gurudee Singh Respondents

JUDGEMENT

(1.) Heard Mr. Pankaj Srivastava learned Chief Standing Counsel appearing on behalf of petitioner and Mr. V.K. Pandey learned counsel appearing on behalf of respondent.