LAWS(ALL)-2022-9-58

SUJAY UDAY DESAI Vs. CENTRAL BUREAU OF INVESTIGATION

Decided On September 21, 2022
Sujay Uday Desai Appellant
V/S
CENTRAL BUREAU OF INVESTIGATION Respondents

JUDGEMENT

(1.) Supplementary affidavit filed today is taken on record.

(2.) The present anticipatory bail application has been filed on behalf of the applicant in Criminal Case No.87600 of 2021 (CBI V. Globiz Exim Pvt. Ltd. and Ors.) pending in the Court of Special Judicial Magistrate - CBI, Lucknow arising out of F.I.R. No.RC0532020E0004 of 2020, under Ss. 120-B, 420, 467, 468, 471 I.P.C. registered at Police Station CBI-SCB Lucknow, District Lucknow with a prayer to enlarge him on anticipatory bail.

(3.) The F.I.R. was lodged on 11/6/2020 bearing F.I.R. No.RC0532020E0004 of 2020, registered by complainant, Sri Niranjan Panda, Chief Regional Manager, Indian Overseas Bank, Regional Office, Lucknow, under Ss. 120B, 420, 467, 468, 471 I.P.C. at Central Burau of Investigation, Special Crime Branch, Lucknow (hereinafter referred to as "CBI").