LAWS(ALL)-2022-4-39

AMARJEET Vs. STATE OF U.P.

Decided On April 04, 2022
AMARJEET Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Sri R.K.Dwivedi, learned counsel for the revisionist, Sri Rama Pati Shukla, learned counsel for the opposite party nos. 2 and 3 and Sri Anurag Verma, learned AG.A. for the State and perused the record.