(1.) There is no need to call for a counter affidavit in the matter as the facts as stated in the impugned order, if they are taken on their face value, even then the same cannot sustain.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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