(1.) This writ petition has been filed seeking following relief :-
(2.) This Court has passed an order on 25/7/2022 which is extracted hereinbelow :-
(3.) Ms. Bushra Maryam, learned counsel for High Court submits that since the petitioner has not been regularised or granted other service benefits, this matter be heard on merits. In these circumstances, I heard Sri Anil Bhushan, learned Senior Counsel assisted by Sri Prateek Srivastava, for the petitioner.