RAM BADAL MISHRA Vs. UNION OF INDIA

Referred Judgements :-

BRIJ INDAR SINGH V. KANSHI RAM [REFERRED TO]
STATE OF KERALAV. E.K. KURIYIPE [REFERRED TO]
K. SUBBARAYUDU AND OTHERS VS SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION) [REFERRED TO]
PRABHA V.RAM PARKASH KALRA [REFERRED TO]
SHAKUNTALA DEVI JAM VS. KUNTAL KUMARI [REFERRED TO]
LALA MATA DIN VS. A NARAYANAN [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHANT1 MISRA ADULT [REFERRED TO]
CONCORD OF INDIA INSURANCE COMPANY LIMITED VS. NIRMALA DEVI [REFERRED TO]
MILAVI DEVI V.DINA NATH [REFERRED TO]
O P KATHPALIA VS. LAKHMIR SINGH DEAD [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
G RAMEGOWDA MAJOR BASAVALINGAPPA VS. SPECIAL LAND ACQUISITION OFFICER BANGALORE:SPECIAL LAND ACQUISITION OFFICER BANGALORE [REFERRED TO]
SCHEDULED CASTE CO OPERATIVE LAND OWNING SOCIETY LIMITED BHATINDA VS. UNION OF INDIA [REFERRED TO]
SHAKAMBARI AND COMPANY VS. UNION OF INDIA [REFERRED TO]
BINOD BIHARI SINGH VS. UNION OF INDIA [REFERRED TO]
WARLU VS. GANGOTRIBAI [REFERRED TO]
RAM KISHAN VS. U P STATE ROADWAYS TRANSPORT CORPORATION [REFERRED TO]
NAND KISHORE VS. STATE OF PUNJAB [REFERRED TO]
STATE OF HARYANA VS. CHANDRA MANI [REFERRED TO]
SPECIAL TEHSILDAR LAND ACQUISITION KERALA VS. K V AYISUMMA [REFERRED TO]
N BALAKRISHNAN VS. M KRISHNAMURTHY [REFERRED TO]
STATE OF BIHAR VS. KAMESHWAR PRASAD SINGH [REFERRED TO]
PREM SINGH VS. BIRBAL [REFERRED TO]
PERUMAN BHAGVATHY DEVASWOM PERINADU VS. BHARGAVI AMMA [REFERRED TO]
MANOHARAN VS. SIVARAJAN [REFERRED TO]