LAWS(ALL)-2022-3-46

SAJID Vs. STATE OF U.P.

Decided On March 21, 2022
SAJID Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Shri Deepak Kumar, the learned counsel for the accused/applicant as well as learned A.G.A. for the State and perused the record.