ATMARAM YADAV Vs. STATE OF U. P.

Referred Judgements :-

HILL V. EAST AND WEST INDIA DOCK CO. [REFERRED TO]
EAST END DWELLINGS CO. LTD. V. FINSBURY BOROUGH COUNCIL [REFERRED TO]
LEON VILLAGE CONSOLIDATED SCHOOL DISTT. V. RONCERAY [REFERRED TO]
I R. V. BRIXTON PRISON (GOVERNOR),EX P SOBLEN [REFERRED TO]
NUPUR TALWAR VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
STATE OF GUJARAT VS. AFROZ MOHAMMAD HASANFATTA [REFERRED TO]
BADRI PRASAD AND OTHERS VS. STATE OF U.P. [REFERRED TO]
MAHENDRA KUMAR CHAUDHARY AND OTHERS VS. STATE OF U.P. [REFERRED TO]
NARAYANDAS BHAGWANDAS MADHAVDAS V. STATE OF W.B [REFERRED TO]
R R CHARI VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF TRAVANCORE COCHIN VS. SHANMUGHA VILAS CASHEWNUT FACTORY QUILON [REFERRED TO]
GOPAL DAS SINDHI VS. STATE OF ASSAM [REFERRED TO]
AJIT KUMAR PALIT VS. STATE OF WEST BENGAL [REFERRED TO]
DARSHAN SINGH RAM KISHAN VS. STATE OF MAHARASHTRA [REFERRED TO]
NIRMALJIT SINGH HOON VS. STATE OF WEST BENGAL [REFERRED TO]
NAGAWWA VS. VEERANNA SHIVALINGAPPA KONJALGI [REFERRED TO]
DEVARAPALLI LAKSHMINARAYANA REDDY VS. V NARAYANA REDDY [REFERRED TO]
HARERAM SATPATHY VS. TIKARAM AGARWALA [REFERRED TO]
A R ANTULAY VS. RAMDAS SRINIWAS NAYAK [REFERRED TO]
AMERICAN HOME PRODUCTS CORPORATION VS. MAC LABORATORIES PRIVATE LIMITED AND ANOTHLER [REFERRED TO]
SANTOSH DE VS. ARCHNA GUHA [REFERRED TO]
PARAYANKANDIYAL ERAVATH KANAPRAVAN KALLIANI AMMA VS. K DEVI [REFERRED TO]
SULTANA BEGUM VS. PREM CHAND JAIN [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
KANTI BHADRA SHAH VS. STATE OF WEST BENGAL [REFERRED TO]
U P POLLUTION CONTROL BOARD VS. MOHAN MEAKINS LIMITED [REFERRED TO]
COLLECTOR OF INCOME TAX VS. HINDUSTAN BULK CARRIERS [REFERRED TO]
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS VS. ROSHANLAL AGARWAL [REFERRED TO]
ALI M K VS. STATE OF KERALA [REFERRED TO]
JAGDISH RAM VS. STATE OF RAJASTHAN [REFERRED TO]
S K SINHA VS. VIDEOCON INTERNATIONAL LTD [REFERRED TO]
U P POLLUTION CONTROL BOARD VS. BHUPENDRA KUMAR MODI [REFERRED TO]
BHUSHAN KUMAR VS. STATE NCT OF DELHI [REFERRED TO]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS VS. ABANI KUMAR BANERJEE [REFERRED TO]
EMPEROR VS. SOURINDRA MOHAN CHUCKERBUTTY [REFERRED TO]
MEHMOOD UL REHMAN AND ORS. VS. KHAZIR MOHAMMAD TUNDA AND ORS. [REFERRED TO]
SATENDER KUMAR ANTIL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]