LUCKNOW DEVOLOPMENT AUTHORITY Vs. GANESH SHANKAR TRIPATHI

JUDGEMENT

(1.) Heard learned counsel for the petitioner and Shri Prashant Chandra, learned Senior Advocate assisted by Ms. Mahima Pahwa, learned counsel for the respondents no. 1.

(2.) At the very outset, Shri Prashant Chandra, learned Senior Advocate, contends that he does not intend to file any counter affidavit and the matter may finally be decided. Accordingly, the Court proceeds to hear and decide the matter.

(3.) The instant petition has been filed praying for following main reliefs: