(1.) Notice on behalf of respondent no. 1 has been accepted by Sri Vipul Gupta, learned A.G.A.
(2.) Issue notice to respondent no. 2 returnable at an early date.
(3.) Let the steps be taken by the learned counsel for the revisionists for service of notice on respondent no. 2 within two days.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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