(1.) The case is being taken up through Video Conferencing as per order of the Court due to spike in the number of COVID-19 positive cases.
(2.) Heard Shri Afaq Zaki Khan, learned counsel for the applicant and Ms. Charu Singh, learned A.G.A. for the State and perused the record.
(3.) This first bail application has been filed by the accused-applicant- Ekhlakh Ahmad involved in Case Crime No.226 of 2021, under Sections- 3/5/8 of the Cow Slaughter Act, Police Station- Tanda, District- Ambedkar Nagar.