(1.) Heard over bail application moved by the applicant, Kanhai Lal, in Case Crime No. 211 of 2020, under Ss. -498-A, 304-B, I.P.C. and Sec. 3/4 of Dowry Prohibition Act, Police Station-Sahaswan, District-Badaun.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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