MOHIT SHARMA Vs. STATE OF U.P.

Referred Judgements :-

SAVITA V. STATE OF RAJASTHAN [REFERRED TO]
STATE OF BIHAR VS. RAMESH SINGH [REFERRED TO]
STATE OF WEST BENGAL VS. SWAPAN KUMAR GUHA:SANCHAITA INVESTMENTS [REFERRED TO]
SHEONANDAN PASWAN VS. STATE OF BIHAR [REFERRED TO]
MADHAVRAO JIWAJIRAO SCINDIA VS. SAMBHAJIRAO CHANDROJTRAO ANGRE [REFERRED TO]
STATE OF BIHAR VS. P P SHARMA IAS [REFERRED TO]
JANATA DAL VS. H.S.CHOWDHARY [REFERRED TO]
GANESH NARAYAN HEGDE VS. S BANGARAPPA [REFERRED TO]
RUPAN DEOL BAJAJ MRS B R BAJAJ VS. KANWAR PAL SINGH GILL:STATE OF PUNJAB [REFERRED TO]
STATE OF UTTAR PRADESH VS. O P SHARMA [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
G SAGAR SURI VS. STATE OF UTTAR PRADESH [REFERRED TO]
MEDCHL CHEMICALS AND PHARMA PRIVATE LIMITED VS. BIOLOGICAL E LIMITED [REFERRED TO]
LALMUNI DEVI VS. STATE OF BIHAR [REFERRED TO]
S M DATTA VS. STATE OF GUJARAT [REFERRED TO]
M KRISHNA VS. VIJAY SINGH [REFERRED TO]
AJAY MITRA VS. STATE OF MADHYA PRADESH [REFERRED TO]
ZANDU PHARMACEUTICAL WORKS LTD VS. SHARAFUL HAQUE [REFERRED TO]
CHUNDURI SIYA RAM KRISHNA VS. REDDI RAVINDRA BABU [REFERRED TO]
V V S RAMA SHARMA VS. STATE OF U P [REFERRED TO]
SHAKSON BELTHISSOR VS. STATE OF KERALA [REFERRED TO]
AMIT KAPOOR VS. RAMESH CHANDER [REFERRED TO]