LAWS(ALL)-2022-4-130

MITHILESH KUMAR RAI Vs. STATE OF U.P.

Decided On April 18, 2022
Mithilesh Kumar Rai Appellant
V/S
STATE OF U.P. Respondents

JUDGEMENT

(1.) Heard Mr. Rishabh Kesarwani, learned counsel for the petitioner and Mr. S.C. Upadhyay, learned Counsel for the State-respondents.