(1.) The present review application has been filed seeking review of the judgment and order dtd. 5/7/2022 passed by this Court in Public Interest Litigation (PIL) No.7472 of 2021, Sharad Kumar Dwivedi Vs. State of U.P. and others, with a prayer to recall the aforesaid judgment and order and restore the Public Interest Ligation Petition to its original number and decide the same afresh after impleading the review-applicant as party to the proceedings.
(2.) This review application has been filed after the judgment and order dtd. 29/7/2022 was passed by the Division Bench of this Court in Special Appeal No.330 of 2022, M/s Concept Cars Limited Vs. State of Uttar Pradesh and others. Paragraph 10 of the aforesaid judgement reads as under:-
(3.) Against the said order of the Division Bench, the review-applicant has approached the Supreme Court in Special Leave Petition (Civil) Diary No.26721 of 2022, which got dismissed by the Supreme Court vide order dtd. 30/8/2022.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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