LAWS(ALL)-2022-8-146

OM PRAKASH Vs. STATE OF U. P.

Decided On August 25, 2022
OM PRAKASH Appellant
V/S
STATE OF U. P. Respondents

JUDGEMENT

(1.) The application seeks recall of the order dtd. 12/4/2022.

(2.) Heard learned counsel for the applicants-petitioners.

(3.) Allowed.