IQBAL KHAN Vs. STATE OF U.P.

Referred Judgements :-

HONG VS. H. NEOTIA AND COMPANY [REFERRED TO]
REX VS. RECORDER OF LEICESTER [REFERRED TO]
VIDE [REFERRED TO]
N.C. SANTOSH VS. STATE OF KARNATKA [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMESH KUMAR SHARMA [REFERRED TO]
UMESH KUMAR NAGPAL ANIL MALIK VS. STATE OF HARYANA [REFERRED TO]
HARYANA STATE ELECTRICITY BOARD VS. HAKIM SINGH [REFERRED TO]
STATE OF HARYANA VS. ANKUR GUPTA [REFERRED TO]
GOVIND PRAKASH VERMA VS. LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
PUNJAB NATIONAL BANK VS. ASHWINI KUMAR TANEJA [REFERRED TO]
HAMZA HAJI VS. STATE OF KERALA [REFERRED TO]
MUMTAZ YUNUS MULANI VS. STATE OF MAHARASHTRA [REFERRED TO]
GENERAL MANAGER STATE BANK OF INDIA VS. ANJU JAIN [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. MADHUSUDAN DAS [REFERRED TO]
STATE OF CHATTISGRAH VS. DHIRJO KUMAR SENGAR [REFERRED TO]
SANTOSH KUMAR DUBEY VS. STATE OF U P [REFERRED TO]
UNION OF INDIA VS. SHASHANK GOSWAMI [REFERRED TO]
STATE OF GUJARAT VS. ARVINDKUMAR T. TIWARI [REFERRED TO]
CHIEF COMMISSIONER VS. PRABHAT SINGH [REFERRED TO]
GENERAL MANAGER VS. KUNTI TIWARY [REFERRED TO]
MGB GRAMIN BANK VS. CHAKRAWARTI SINGH [REFERRED TO]
STATE OF U.P. VS. PANKAJ KUMAR VISHNOI [REFERRED TO]
STATE BANK OF INDIA VS. SURYA NARAIN TRIPATHI [REFERRED TO]
SHIV KUMAR DUBEY VS. STATE OF U P [REFERRED TO]
UNION OF INDIA VS. V.R. TRIPATHI [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SHASHI KUMAR [REFERRED TO]
GOVT OF INDIA & AN R VS. P VENKATESH [REFERRED TO]
INDIAN BANK VS. PROMILA [REFERRED TO]