LAWS(ALL)-2022-3-78

ABHINAV MISHRA Vs. UNION OF INDIA

Decided On March 09, 2022
ABHINAV MISHRA Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Sri Ankit Tripathi, learned counsel for petitioner after arguing at some length, submits that SLP is pending before the Supreme Court. He prays time to provide a copy of the said SLP before this Court by 30/3/2022.

(2.) Put up on 30/3/2022 as fresh in the Additional Cause List. Sri Mahendra Kumar Mishra learned counsel is present for O.P. No.1.