CHANDRA PRAKASH Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Sri Chandra Prakash, Petitioner (in person) along with Ms. Subhash Rathi, learned Amicus Curiae who assisted the Court on behalf of the petitioner and Sri Praveen Kumar Srivastava and Sri Arun Kumar Gupta, learned counsels for the respondents.

(2.) Ms. Subhash Rathi, learned Amicus Curiae has filed the written submissions on behalf of the petitioner.

(3.) By means of the present writ petition, the petitioner has prayed for the following reliefs:-