SARITA GUPTA Vs. SHANTI DEVI

Referred Judgements :-

BELLAMY VS. SABINE [REFERRED TO]
RAM SARAN & ANR. VS. KURIAMAL & ORS. [REFERRED TO]
MADEMSETTY SATYANARAYANA VS. G YELLOJI RAO [REFERRED TO]
M L ABDUL JABBAR SAHIB VS. M V VENKATA SASTRI AND SONS [REFERRED TO]
R C CHANDIOK VS. CHUNI LAL SABHARWAL [REFERRED TO]
JUGRAJ SINGH VS. LABH SINGH [REFERRED TO]
K S VIDYANADAM VS. VAIRAVAN [REFERRED TO]
VELUYUDHAN SATHYADAS VS. GOVINDAN DAKSHYANI [REFERRED TO]
NIRMALA ANAND VS. ADVENT CORPORATION PRIVATE LIMITED [REFERRED TO]
P DSOUZA VS. SHONDRILO NAIDU [REFERRED TO]
SANJANA M WIG VS. HINDUSTAN PETRO CORPORATION [REFERRED TO]
G AMALORPAVAM VS. R C DIOCESE OF MADURAI [REFERRED TO]
GURUSWAMY NADAR VS. P LAKSHMI AMMAL [REFERRED TO]
MOHAMMEDIA COOP BUILDING SOCIETY LTD VS. LAKSHMI S COOP BUILDING SOCIETY LTD [REFERRED TO]
G JAYASHREE VS. BHAGWANDAS S PATEL [REFERRED TO]
J P BUILDERS VS. A RAMADAS RAO [REFERRED TO]
RAM PEARY VS. GAURI [REFERRED TO]
AWADH RAJ VS. GULAB SINGH [REFERRED TO]
RAM PRAVESH AND ORS. VS. RAM BILASH AND ORS. [REFERRED TO]
ASHOK RANGNATH NAGAR VS. SHRIKANT GOVINDRAO SANGVIKAR [REFERRED TO]