LAWS(ALL)-2022-3-57

BHURA Vs. STATE OF U.P.

Decided On March 11, 2022

BHURA Appellant

V/S

STATE OF U.P. Respondents

Referred Judgements :-

RAJENDRA DATTA ZAREKAR VS. STATE OF GOA [REFERRED TO]
BAVO ALIAS MANUBHAI AMBALAL THAKORE VS. STATE OF GUJARAT [REFERRED TO]

JUDGEMENT

(1.) Heard Shri J.H. Khan, learned counsel for the appellant, learned A.G.A. for the State and perused the material on record.

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