SADHANA SHARMA Vs. STATE OF U P

Referred Judgements :-

VIRENDRA PAL SINGH RANA AND ANOTHER VS. STATE OF U. P. [REFERRED TO]
HAR PAL SINGHCHAUHAN. VS. STATE OF U. P. [REFERRED TO]
STATE OF U. P. & ORS. VS. HIRENDRA PAL SINGH ETC. [REFERRED TO]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
ZAVERBHAI AMAIDAS VS. STATE OF BOMBAY [REFERRED TO]
AINEEI UN NISSA BEGUM VS. MAHBOOB BEGUM [REFERRED TO]
HAMDARD DAWAKHANA KALIPADA DEB LAKSHMAN SHRIPATI LTPURE ALIAS LAKSHMAN SHRI PATI IMPORE A B CHOUDHRI VS. UNION OF INDIA [REFERRED TO]
KAVALAPPARA KOTTARATHIL KOCHUNI MOOPIL NAYAR RAVUNNIARATH UNNIMALU AMMA DEVAKI AMMA RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON K C GOPALAN UNNI THATHUNNI NAIR MANNARGHAT MOOPIL NAIR VS. STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATE OF MADRAS:STATE OF MADRAS [REFERRED TO]
S PARTAP SINGH VS. STATE OF PUNJAB [REFERRED TO]
B N TEWARI VS. UNION OF INDIA [REFERRED TO]
KOTESWAR VITTAL KAMATH VS. K RANGAPPA BALIGA AND CO [REFERRED TO]
MULCHAND ODHAVJI VS. RAJKOT BOROUGH MUNICIPALITY [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
MOHAMMAD SHAUKAT HUSSAIN KHAN VS. STATE OF ANDHRA PRADESH [REFERRED TO]
INDIA TOBACCO COMPANY LIMITED VS. COMMERCIAL TAX OFFICER BHAVANIPORE [REFERRED TO]
STATE OF MAHARASHTRA THE CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED VS. CENTRAL PROVINCES MANGANESE ORE CO LTD [REFERRED TO]
BALWANT SINGH VS. STATE OF BIHAR [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
MUNDRIKA PRASAD SINGH VS. STATE OF BIHAR [REFERRED TO]
SUBHASH CHANDER VS. STATE CHANDIGARH ADMINISTRATION [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
BISHAMBHAR DAYAL CHANDRA MOHAN JAGDISH PRASAD AGARWAL HARYANA DALL INDUSTRIES KALYANMAL DEEP CHAND AGGARWAL TRADING COMPANY ATTAR SINGH SANTOSH KUMAR J B FLOUR MILLS ANNUPCHAND SHYAMLAL K VS. STATE OF UTTAR PRADESH [REFERRED TO]
T BARAI VS. HENRY AH HOE [REFERRED TO]
STATE OF GUJARAT MATHURADAS MOHAN LAL KEDIA VS. RAMAN LAL KESHAV LAL SONI:SH S D MUNSHAW [REFERRED TO]
RATTAN ARYA VS. STATE OF TAMIL NADU [REFERRED TO]
SHEONANDAN PASWAN VS. STATE OF BIHAR [REFERRED TO]
DWARKADAS MARFATIA AND SONS VS. BOARD OF TRUSTEES OF THE PORT OF BOMBAY [REFERRED TO]
BHARAT COKING COAL LIMITED TATA IRON AND STEEL CO LIMITED CENTRAL COALFIELDS LIMITED VS. STATE OF BIHAR:INDUSTRIAL FUEL MARKETING COMPANY [REFERRED TO]
HARPAL SINGH CHAUHAN SARVESH SHARMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH K L SHARMA R D GUPTA ARUN KUMAR MISHRA VS. U P STATE LAW OFFICERS ASSOCIATION :U P STATE LAW OFFICERS ASSOCIATION HIGH COURT ALLAHABAD :STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
INDIAN COUNCIL OF LEGAL AID AND ADVICE VS. BAR COUNCIL OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAMESH CHANDRA SHARMA [REFERRED TO]
HARBILAS RAI BANSAL VS. STATE OF PUNJAB [REFERRED TO]
K R LAKSHMANAN VS. STATE OF TAMIL NADU [REFERRED TO]
THIRUMURUGA KIRUPANANA VARIYAR THAVATHIRU SUNDARA SWAMIGAL MEDICAL EDUCATIONAL AND CHARITABLE TRUST VS. STATE OF TAMIL NADU [REFERRED TO]
SHIV KUMAR VS. HUKAM CHAND [REFERRED TO]
UNION OF INDIA VS. ELPHANSTONE SPINNING AND WEAVING CO LTD [REFERRED TO]
KULWANT KAUR VS. GURDIAL SINGH MANN [REFERRED TO]
SUBE SINGH VS. STATE OF HARYANA [REFERRED TO]
SHARMA TRANSORT REP VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
WEST U P SUGAR MILLS ASSN VS. STATE OF UTTAR PRADESH [REFERRED TO]
KAILASH CHAND SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
SECRETARY TO GOVERNMENT TAMIL NADU VS. K VINAYAGAMURTHY [REFERRED TO]
STATE OF UTTAR PRADESH VS. JOHRI MAL [REFERRED TO]
STATE OF UTTAR PRADESH VS. NETRA PAL SINGH [REFERRED TO]
ZILE SINGH VS. STATE OF HARYANA [REFERRED TO]
SARBANADA SONOWAL VS. UNION OF INDIA [REFERRED TO]
BOMBAY DYEING AND MFG CO LTD VS. BOMBAY ENVIRONMENT ACTION GROUP [REFERRED TO]
ATYANT PICHHARA BARG CHHATRA SANGH VS. JHARKHAND STATE VAISHYA FEDERATION [REFERRED TO]
I R COELHO VS. STATE OF TAMIL NADU [REFERRED TO]
TATA POWER COMPANY LTD VS. RELIANCE ENERGY LIMITED [REFERRED TO]
STATE OF KERALA VS. PEOPLES UNION FOR CIVIL LIBERTIES [REFERRED TO]
SIDHARTHA VASHISHT ALIAS MANU SHARMA VS. STATE NCT OF DELHI [REFERRED TO]
STATE OF U P VS. HIRENDRA PAL SINGH [REFERRED TO]
GHANSHYAM KISHOR BAJPAYEE VS. STATE OF U P [REFERRED TO]
VINAY KUMAR SRIVASTAVA VS. STATE OF U P [REFERRED TO]
BADRI VISHAL GUPTA VS. STATE OF M P [REFERRED TO]
NEELIMA SADANAND VARTAK VS. STATE OF MAHARASHTRA [REFERRED TO]
LOKESH KUMAR VS. STATE OF UTTARAKHAND [REFERRED TO]