SURENDRA SINGH Vs. STATE OF U P

Referred Judgements :-

SHITLA PRASAD SHUKLA V. THE STATE OF U.P. AND OTHERS [REFERRED TO]
STATE OF MAHARASHTRA VS. VISHNU RAMCHANDRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED VS. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO [REFERRED TO]
SHITLA PRASAD SHUKLA VS. STATE OF UTTAR PRADESH [REFERRED TO]
M PAUL ANTHONY VS. BHARAT GOLD MINES LIMITED [REFERRED TO]
AJIT KUMAR NAG VS. GENERAL MANAGER P J INDIAN OIL CORPORATION LTD [REFERRED TO]
CHAIRMAN CUM M D T N C S CORPN LTD VS. K MEERABAI [REFERRED TO]
SURESH PATHRELLA VS. ORIENTAL BANK OF COMMERCE [REFERRED TO]
NOIDA ENTREPRENEURS ASSN VS. NOIDA [REFERRED TO]
INDIAN OVERSEAS BANK VS. P GANESAN [REFERRED TO]
UNION OF INDIA VS. NAMAN SINGH SEKHAWAT [REFERRED TO]
MANAGING DIRECTOR STATE BANK OF HYDERABAD VS. P KATA RAO [REFERRED TO]
MUBARAK MAZDOOR VS. K K BANERJI [REFERRED TO]
KEDAR NATH YADAV VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRITI CHAUHAN VS. STATE OF U P [REFERRED TO]