PRAVEEN CHANCHAL Vs. STATE OF U P

JUDGEMENT

(1.) Praveen Chanchal has rushed to this Court requesting therein to issue writ in the nature of mandamus commanding respondent no. 2 to appoint the petitioner in any another college in district Aligarh or Gautam Budh Nagar where the vacancy exists in the stipulated time.

(2.) Brief background of the case as has been mentioned in the writ petition is that the applications were invited for the selection of Trained Graduate Teacher in Inter College by Secondary Education Selection Board, U.P. at Allahabad, namely The Advertisement No. 1-1/2010 for Trained Graduate Teacher and 2-2/2010 for teachers in Inter Colleges. The petitioner filed up application form for being appointed as Science Teacher, TGT grade Science Teacher. Number of post, as such for general candidate was 195 posts, for backward class 131 posts and for S.C. 212 posts respectively, in this way total 538 posts were there for Science Teachers. The petitioner was called for written examination and roll number allotted to him was 010500813. The petitioner qualified in written examination in the year 2010 and he was called for interview on 25.07.2011 before the Selection Committee. The petitioner got final selection against the post the Science (SC) candidate and Adarsh Inter College Jog Mushahiba, Ghazipur was allotted by the Selection Committee in the list of 11.06.2012 published by the Secondary Education Service Selection Board at Allahabad at serial no. 212 of the selection list.

(3.) After the selection, the petitioner approached the Manger of institution of Adarsh Itner College, Joga, Mushhiba, Ghazipur for his appointment where he was intimated there was no vacancy available for his appointment and he was further told that the post of teacher of science has already filled been up by one Sri Keshav Prakash son of Moti Lal R/o Village Jakhand Kala, Post Officer Fathbad, District Agra and there is no vacant place for Science Teacher. Petitioner thereafter for his appointment has given his representation to the Secretary, Secondary Education Service Selection Board at Allahabad, intimating that there was no post of Science Teacher (SC) in Adarsh Inter College Joga, Mushahiba, Ghazipur available and the District Inspector of Schools, Ghazipur too had sent letter dated 04.04.2012 to the Secretary, Secondary Education Service Selection Board at Allahabad to adjust petitioner in any other institution so that appointment of the petitioner may be done. The petitioner has given detailed representation to the Secretary, Secondary Education Service Selection Board at Allahabad to appoint him soon in any institution so that the justice may be done to him. The petitioner has filed another representation to Secretary, Secondary Education Service Selection Board at Allahabad vide its representation dated 17.07.2012. On there being complete inaction at this juncture petitioner has rushed to this Court with the request as has already been quoted above.