(1.) List revised. None appears for the respondents.
(2.) Heard Ms. Manisha Ambwani, Advocate holding brief of Shri Vipin Sinha, learned counsel for the revisionist.
(3.) The revision has been filed challenging the order dated 22nd April, 1998 passed by the Ist Additional Civil Judge, Bareilly in? Suit No. 470 of 1996. By means of said order the Issue No. 2 regarding valuation of the suit has been decided against the defendant-revisionist and it was held that the Court fee paid of amount of Rs. 200/- is sufficient.