INDRA PAL SINGH Vs. STATE OF U P

JUDGEMENT

(1.) Heard Sri Ashok Khare, learned Senior Counsel, appearing on behalf of the petitioners and Sri P.N. Saxena, learned counsel appearing on behalf of the respondent nos. 4 and 5. Learned Standing Counsel appears on behalf of respondent nos. 1, 2 and 3.

(2.) By means of the present petition, the petitioners are challenging the order dated 19.10.2011, passed by the Regional Level Committee by which the Committee has approved the election dated 27th February, 2011 in which Sri Balveer Singh was elected as the Manager of the committee of management and has disapproved the alleged election held by Indrapal Singh, the petitioner, on 27th February, 2011.

(3.) In the order, the Regional Level Committee has held that the Dhata Intermediate College Shiksha Samiti, Dhata, Fatehpur is a society, which runs an Intermediate College; the registration of the society has been renewed on 26th March, 2011 with effect from 10.10.2010 for five years; the registration has been granted on the basis of the papers presented by the committee of management in which Balveer Singh was the Manager; the Assistant Registrar, Firms, Societies and Chits, Allahabad, by the order dated 21.12.2005, has renewed the registration on the basis of papers submitted by Balveer Singh; these two orders of the Assistant Registrar show that the committee of management of Balveer Singh was in effective control of the society and the dispute raised by Indra Pal Singh has not been accepted; the term of the committee of management is of three years; the election held by the committee of management of Balveer Singh on 20th January, 2008 has been approved by the Regional Level Committee on 19.7.2008. It has also been observed by the Regional Level Committee that earlier when the dispute of the committee of management was raised, the matter was referred to the Prescribed Authority. Thereafter, the matter went to this Court and this Court, vide order, dated 18.8.2007, approved the election held on 11.9.2005 in which Ashok Kumar Singh was elected as the President and Balveer Singh as the Secretary and the election held by Indra Pal Singh on 11.9.2005 has been declared invalid.