MUKTI NATH TIWARI Vs. STATE OF U P

JUDGEMENT

(1.) Writ Petition No. 28500 of 2011 has been filed by petitioner Mukti Nath Tiwari for quashing of the select panel notified by the U.P. Secondary Education Selection Board dated 07.05.2011 (Annexure-16 to the writ petition) in so far as it pertains to Udit Narain Inter College, Padrauna, District Kushi Nagar. It is then prayed that the respondents may be directed to declare the result afresh by treating the petitioner to be senior-most Lecturer of the institution. It is also prayed that the respondent may be commanded not to interfere in the work of the petitioner as Officiating Principal.

(2.) From the impugned select panel, it is apparently clear that for Udit Narain Inter College, Padrauna, District Kushi Nagar, one Mr. Rajendra Kumar Singh (Respondent no.4) has been placed at serial no. 1 of the select panel.

(3.) Facts in short leading to the present writ petition are as follows: