LAWS(ALL)-2012-5-137

STATE OF U P Vs. SRI RAM

Decided On May 01, 2012
STATE OF U P Appellant
V/S
SRI RAM Respondents

JUDGEMENT

(1.) Heard learned standing counsel for the applicant appellant.

(2.) This first appeal is directed against award dated 25.5.1993 given by 5th A.D.J., Ghaziabad, in L.A. Reference no.85 of 1982. The appeal has been filed on 1.3.1995 with the delay of 465 days (458+7). The reason of delay given in the accompanying affidavit of Satyaveer Singh Arya A.D.M. (L.A.) Irrigation, Ghaziabad is as follows:

(3.) The D.G.C. Applied for certified copy of the award dated 25.5.1993 on 10.9.1993 (para 2). This delay of three and half month has not been explained.