RAMA PATI SINGH Vs. STATE OF U P

JUDGEMENT

(1.) THE submission is that in the order dated 9.10.2012, on Page-12 in paragraph 2, the date of order of respondent No.1 and annexure number i.e. 26.11.2011 (Annexure 1 to the writ petition) has been wrongly incorporated whereas the correct date and Annexure number in place thereof is 26.12.2011 (Annexure 20 to the writ petition). The submission appears to be correct. The correction application is allowed. On Page-12 in paragraph no.2 , the date and annexure number i.e. 26.11.2011 (Annexure 1 to the writ petition) should be read as 26.12.2011(Annexure 20 to the writ petition).