CHAUDHARY Vs. PRABHAWATI

JUDGEMENT

(1.) Heard Sri Siddhartha Srivastava, learned counsel for the appellant and Sri Sharad Chandra Singh holding brief of Sri Rakesh Kumar Tripathi, learned counsel for the respondent.

(2.) This is plaintiff's appeal against the judgment and decree dated 28.02.2012 passed by the Additional District Judge, Court No.1, Siddhartha Nagar in Civil Appeal No.7 of 2009 arising out of Original Suit No.164 of 1997.

(3.) Original Suit No.164 of 1997 was instituted for cancellation of the gift-deed dated 21.07.1991/24.07.1991 executed by Mohan of his bhumidhari land in favour of the defendant, Smt. Prabhawati.