HAJRA BEGUM Vs. MANSOOR ALI

Referred Judgements :-

KATTUSHERI PISHARETH KANNA PISHARODY VS. VALLOTIL MANAKEL NARAYANAN SOMAYAJIPAD AND ORS. [REFERRED TO]
BOLLYE SATEE AND ANR. VS. AKRARN ALLY AND ORS. [REFERRED TO]
DWARKA NATH MITTER AND ORS. V. TARA PROSUNNA ROY AND ORS. [REFERRED TO]
BALAKRISHNA SAKHARAM VS. MOW KRISHNA DABHOLKAR [REFERRED TO]
SMT. GIAN DEVI ANAND VS. JEEVAN KUMAR AND OTHERS [REFERRED TO]
SULTAN VS. IST ADDITIONAL DISTRICT JUDGE,MEERUT [REFERRED TO]
MOTI LAL PATHARA VS. VIIITH ADDITIONAL DISTRICT JUDGE,VARANASI AND OTHERS [REFERRED TO]
SMT. RANI DEVI VS. BHOLE NATH [REFERRED TO]
HARISH TANDON VS. ADDL.DISTRICT MAGISTRATE,ALLAHABAD AND OTHERS [REFERRED TO]
MOHD. QADEER VS. MUNSIF NORTH,LUCKNOW [REFERRED TO]
M/S G.R. BHARGAVA AND SONS VS. THE PRESCRIBED AUTHORITY,CHANDAUSI,MORADABAD AND OTHERS [REFERRED TO]
ABDUL SATTAR VS. VITH ADDITIONAL DISTRICT JUDGE,ALLAHABAD AND OTHERS [REFERRED TO]
SMT. ANJU SHARMA VS. SURESH CHAND JAIN AND OTHERS [REFERRED TO]
SUNIL KUMAR SINGH VS. SPECIAL JUDGE,JAUNPUR AND OTHERS [REFERRED TO]
KRISHNA KUMAR AGRAWAL VS. XIITH ADDL. DISTRICT JUDGE,MORADABAD AND OTHERS [REFERRED TO]
SMT. USHA RANI VS. PRESCRIBED AUTHORITY,ROORKEE AND OTHERS [REFERRED TO]
SATISH CHNADRA AND OTHERS VS. SHIV KUMAR GUPTA AND OTHERS [REFERRED TO]
KANJI MANJI VS. TRUSTEES OF PORT OF BOMBAY [REFERRED TO]
BHAGWATI PRASAD VS. CHANDRAMAUL [REFERRED TO]
SHAH MATHURA DAS MAGANLAL AND COMPANY VS. NAGAPPA SHANKARAPPA MALAGE [REFERRED TO]
RAM PASRICHA VS. JAGANNATH [REFERRED TO]
KANTA GOEL VS. B P PATHAK [REFERRED TO]
SUBHENDU PROSAD ROY CHOUDHURY VS. KAMALA BALA ROY CHOUDHURY [REFERRED TO]
MOHAMMAD AZEEM VS. DISTRICT JUDGE ALIGARH [REFERRED TO]
PAL SINGH VS. SUNDER SINGH [REFERRED TO]
H C PANDEY VS. G C PAUL [REFERRED TO]
WAQF MOHAMMAD HUSSAIN VS. ADDITIONAL DISTRICT JUDGE [REFERRED TO]
ASHOK CHINTAMAN JUKER VS. KISHORE PANDURANG MANTRI [REFERRED TO]
KAILASH VS. NANHKU [REFERRED TO]
SALEM ADVOCATE BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
GOPAL DAS VS. 1ST ADDL DIST JUDGE VARANASI [REFERRED TO]
MOHAMMAD PARVEZ VS. VIITH ADDL CHIEF METROPOLITAN MAGISTRATE PRESCRIBED AUTHORITY KANPUR NAGAR [REFERRED TO]
VIVEK GUPTA VS. SHRI PIYUSH CHANDRA SRIVASTAVA JUDGE SMALL CAUSES COURT PRESCRIBED AUTHORITY MEERUT [REFERRED TO]
KAMLA PRASAD VS. DISTRICT JUDGE ALLAHABAD [REFERRED TO]
MIRZA QAZIM RAZA BEG VS. IVTH A D J [REFERRED TO]
POOJA GUPTA VS. PUSHKAR KUMAR [REFERRED TO]
BRIJ BHUSHAN SHARMA VS. ANAND [REFERRED TO]
KAMAL RAJ PATPATIYA VS. HAR BAI SAHU [REFERRED TO]
KRISHNA KATYAL VS. KAMLESH GUPTA AND ANOTHER [REFERRED TO]
SHIKHAR CHANDRA VS. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE (E.C. ACT), JHANSI AND OTHERS [REFERRED TO]