KANTI DEVI SAHU Vs. STATE OF U P

JUDGEMENT

(1.) This writ petition has been filed by the petitioner challenging the order dated 13.4.2006 whereby the District Basic Education Officer, Allahabad considering the matter regarding appointment of the petitioner has held the same to be invalid and contrary to Rules and has held that the petitioner is not entitled for salary.

(2.) The Mahavir Prasad Balika Vidyalaya Junior High School, Khuldabad, District Allahabad is an aided Junior High School in which classes from class Ist to class VIII are being run. The said institution is being managed by the Committee of Management. An advertisement was issued on 30.9.1998 for one post of Head Mistress and two posts of Assistant Teachers.

(3.) Appointments in a Junior High School are made in terms of the U.P. Recognized Basic Schools ( Junior High School) ( Recruitment & Conditions of Service of Teachers) Rules, 1978 ( the Rules).