RAVINDRA KUMAR SINGH Vs. STATE OF U P

JUDGEMENT

(1.) Learned Standing Counsel has produced the copy of the Government Order dated 29.12.2011, which is taken on record.

(2.) Heard Mr. Mohd. Arif Khan, learned Senior Advocate, appearing for the petitioners as well as Mr. Sanjay Sareen, learned Standing Counsel appearing for the State and Mr. Manish Mathur, learned counsel appearing for Election Commission.

(3.) With the consent of parties' counsels the case has been heard finally at the admission stage.